High Courts26 Feb 1885
Thamman Singh Vs Jamal-Ud-Din and Others
Allahabad High Court · (1885) ILR (All) 442
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11,91,018 judgments in All Courts · page 59,369 of 59,551
Privy Council25 Feb 1885
The Rajah of Pittapur Vs Rajah Venkata Mahipati Surya and another
Privy Council · (1885) 12 IndApp 116
High Courts24 Feb 1885
Nobin Chunder Kurr Vs Rojomoye Dossee
Calcutta High Court · (1885) ILR (Cal) 264
High Courts24 Feb 1885
Queen-Empress Vs Juggernath
Calcutta High Court · (1885) ILR (Cal) 267
Stamp Act, 1879 — Section 3(17)
High Courts24 Feb 1885
Ambler and Another Vs Pushong and Another
Calcutta High Court · (1885) ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Feb 1885
Jadu Nath and Others Vs Jawahir Singh
Allahabad High Court · (1885) ILR (All) 439
High Courts24 Feb 1885
Hazaru Kuar and Another Vs Ram Ghulam and Others
Allahabad High Court · (1885) ILR (All) 547
High Courts23 Feb 1885
Nusserwanjee Vs Pursutum Doss and Others
Calcutta High Court · (1885) ILR (Cal) 298
High Courts23 Feb 1885Dismissed
Khushali Vs Ganga Din and Others
Allahabad High Court · (1885) ILR (All) 702
High Courts23 Feb 1885Dismissed
Mazhar Husain and Others Vs Nidhi Lal
Allahabad High Court · (1885) ILR (All) 436
High Courts23 Feb 1885Allowed
Sadat Ali and Another Vs Fakir Bakhsh
Allahabad High Court · (1885) ILR (All) 376
High Courts21 Feb 1885Dismissed
Lajja Rain Vs Narain Das and Others
Allahabad High Court · (1885) ILR (All) 693
High Courts19 Feb 1885
Makhan Lal Saha Vs Markan Chora Saha
Calcutta High Court · (1885) ILR (Cal) 271
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts19 Feb 1885
Nundo Lal Bose and Another Vs The Corporation for the Town of Calcutta
Calcutta High Court · (1885) ILR (Cal) 275
Calcutta Municipal Consolidation Act, 1876 — Section 88
High Courts19 Feb 1885Allowed
Debi Dihal and Others Vs Mula Raj and Others
Allahabad High Court · (1885) ILR (All) 371