High Courts22 Dec 1890Dismissed
Oudh Behari Lal Vs Nageshar Lal
Allahabad High Court · (1890) 12 AHC CK 0008
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 59,541 of 59,802
High Courts22 Dec 1890Allowed
Radhey Singh and Others Vs Jagrup Rai and Others
Allahabad High Court · (1890) 12 AHC CK 0004
High Courts20 Dec 1890Dismissed
Jang Bahadur Singh and Another Vs Shankar Rai and Another
Allahabad High Court · (1890) 12 AHC CK 0005
High Courts19 Dec 1890
Krishnasami Vs Kanakasabai
Madras High Court · (1891) ILR (Mad) 183
Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1890
Krishnasamy Servaigaren Vs Savvoy Vijia Raghunatha Canagasabai Gopalar
Madras High Court · (1896) 6 MLJ 247
Suits Valuation Act, 1887 — Section 11
High Courts18 Dec 1890Allowed
Kallu Rai and Others Vs Fahiman and Others
Allahabad High Court · (1890) 12 AHC CK 0001
High Courts18 Dec 1890
Ara Pidikayil Bikutti Vs Puthen Purayil Thottathil Kalendan and Others
Madras High Court · (1896) 6 MLJ 240
Specific Relief Act, 1877 — Section 42
High Courts18 Dec 1890
Bikutti Vs Kalendan and Others
Madras High Court · (1891) ILR (Mad) 267
Specific Relief Act, 1877 — Section 42
High Courts15 Dec 1890
Shooshee Bhusan Rudro and Another Vs Gobind Chunder Roy and Others
Calcutta High Court · (1891) ILR (Cal) 231
High Courts15 Dec 1890
Kanaran and Others Vs Komappan and Others
Madras High Court · (1891) ILR (Mad) 169
Court Fees Act, 1870 — Section 12
Privy Council13 Dec 1890
Lala Muddun Gopal Lal Vs Mussumat Khikhinda Koer
Privy Council · (1891) 18 ILRPC 341 : (1890) 18 IndApp 9
High Courts11 Dec 1890Allowed
Bishen Dayal Vs The Bank of Upper India Limited
Allahabad High Court · (1890) 12 AHC CK 0003
High Courts10 Dec 1890
Jake and Others Vs Sankayya and Others
Madras High Court · (1892) 2 MLJ 277
Criminal Procedure Code, 1898 (CrPC) — Section 580
High Courts09 Dec 1890Dismissed
Muhammad Raza Khan and Another Vs Hargu Lal Singh
Allahabad High Court · (1890) 12 AHC CK 0007
High Courts09 Dec 1890
Thaman Chetti Vs Alagiri Chetti
Madras High Court · (1891) ILR (Mad) 399
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts08 Dec 1890Dismissed
Jumna Bibi and Others Vs Murtazai Bibi and Another
Allahabad High Court · (1890) 12 AHC CK 0006
High Courts05 Dec 1890
Sanku and Others Vs Puttamma and Another
Madras High Court · (1891) ILR (Mad) 289