High CourtsSingle Bench

A. Bike Singh vs State Of Manipur & 5 Ors

Manipur High Court · Decided on 18 July 2022 · Citation: (2022) 07 MAN CK 0010

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Miscellaneous Case (Writ Petition (C)) No. 196 Of 2010, Writ Petition (C) No. 611 Of 2009
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Judgment

5 paragraphs · 95 words

Ahanthem Bimol Singh, J

Heard Mr. T. Rajendra, learned counsel appearing for the applicant and Mrs. Monomala, learned GA appearing for the State respondents.

Learned GA made a prayer for taking up this matter on 20th July, 2022, however, Mr. T. Rajendra, learned counsel for the applicant made a prayer for taking up the matter on the 21st July, 2022.

As prayed for, list these cases again on 21st July, 2022 for final disposal.

Registry is directed to reflect the name of Mrs. Monomala, learned GA as counsel for the respondents in the cause list.