Ajay Pal Khari vs Vijay Kumar & Anr (Icici Lombard General Insurance)

Head of Compensation,"Amount(in

Rs.)

Loss of Income during treatment,"₹51,870/-

Loss of Amenities of life,"₹ 10,000/-

Future Income,"₹ 4,35,708/-

Pain & Suffering,"₹ 10,000/-

Special Diet,"₹ 10,000/-

Conveyance,"₹ 10,000/-

Attendant Charges,"₹ 10,000/-

Loss of enjoyment and life,"₹ 10,000/-

Medical Expenses,"₹ 1,47,406

Mental and physical Shock,"₹ 10,000/-

Disfiguration,"₹ 10,000/-

  Total,"₹7,14,984/-

(rounded off)

₹ 7,15,000/-

Head of Compensation,"Amount (in

Rs.)

Loss of Income during treatment,"₹51,870/-

Loss of Amenities & enjoyment of life,"₹ 60,000/-

Loss of earning capacity due to disability

suffered","₹ 5,44,635/-

Pain and suffering,"₹ 75,000/-

Special Diet,"₹ 10,000/-

Conveyance,"₹ 10,000/-

Attendant Charges,"₹ 10,000/-

Medical Expenses,"₹ 1,47,406

Disfiguration,"₹ 10,000/-

Â,"₹ 9,18,911/-