AI Structured Summary
Not yet generated for this judgment
Judgment
1.,Compensation towards pain and sufferings,"Rs.
80,000/-
2.,Compensation towards medical bills,"Rs.
1,59,561/-
3.,Loss of studies during the period of treatment,"Rs.
1,00,000/-
4.,Attendant charges for 8 months,"Rs.
28,000/-
5.,Special diet and conveyance,"Rs.
25,000/-
6.,"Compensation on       account           of
       temporary disability","Rs.
50,000/-
7.,Compensation towards future medical treatment,"Rs.
1,50,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.
5,92,561/-
7.,Compensation towards dressing charges,"Rs.6,000/-
8.,Compensation towards loss of amenities and enjoyment,"Rs.80,000/-
9.,Compensation towards disfigurement,"Rs.1,00,000/-
10.,"Compensation towards           loss     of       Â
marriage prospects","Rs.1,00,000/-
11.,Compensation towards future expenses on artificial limb,"Rs.1,25,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.27,54,114/-
1.,Compensation towards pain and sufferings,"Rs.1,20,000/-
2.,Compensation towards medical bills,"Rs.3,52,614/-
3.,Loss of earning capacity due to disability,"Rs.17,28,000/-
4.,Loss of studies,"Rs.1,00,000/-
5.,Attendant charges for five months,"Rs.17,500/-
6.,Special diet and conveyance,"Rs.25,000/-
7.,Compensation towards dressing charges,"Rs.6,000/-
8.,Compensation towards loss of amenities and enjoyment,"Rs.80,000/-
9.,Compensation towards disfigurement,"Rs.1,00,000/-
10.,"Compensation towards           loss     of       Â
marriage prospects","Rs.1,00,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.26,29,114/-