AI Structured Summary
Not yet generated for this judgment
Judgment
1.,Compensation towards pain and suffering,"Rs.70,000/-
2.,Compensation towards medical bills,"Rs.2,27,228/-
3.,"Compensation on account of
physiotherapy","Rs.40,000/-
4.,Loss of earning capacity due to disability,"Rs.11,52,000/-
5.,Loss of earning for a period of 6 months,"Rs.2,40,000/-
6.,Attendant charges for 4 months,"Rs.14,000/-
7.,Special diet and conveyance,"Rs.35,000/-
8.,"Compensation towards loss of amenities
and enjoyment of life","Rs.40,000/-
9.,Compensation towards disfigurement,"Rs.40,000/-
10.,"Compensation  on  account  of Â
future
medical expenses","Rs.40,000/-
Total,,"Rs.18,98,228/-
1.,Compensation towards pain and suffering,"Rs.70,000/-
2.,Compensation towards medical bills,"Rs.3,54,407/-
3.,"Compensation on account of
physiotherapy","Rs.1,08,000/-
4.,Loss of earning capacity due to disability,"Rs.16,12,800/-
5.,Loss of earning for a period of 6 months,"Rs.2,40,000/-
6.,Attendant charges for 4 months,"Rs.14,000/-
7.,Special diet and conveyance,"Rs.35,000/-
8.,"Compensation towards loss of amenities
and enjoyment of life","Rs.40,000/-
9.,Compensation towards disfigurement,"Rs.40,000/-
10.,"Compensation  on  account  of Â
future
medical expenses","Rs.40,000/-
Total,,"Rs.25,54,207/-