High CourtsSingle Bench

L. Ranjit Singh vs Union Of India & 4 Ors

Manipur High Court · Decided on 28 March 2023 · Citation: (2023) 03 MAN CK 0063

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 65 Of 2023
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Judgment

4 paragraphs · 111 words

Ahanthem Bimol Singh, J

Mr. H. S Paonam, learned senior counsel assisted by Ms. Malemleima, learned counsel appeared for the petitioner and Mr. R.K Deepak, learned senior counsel assisted by Mr. L. Rajesh, learned counsel appeared for the respondent No. 5.

Mr. Kh. Samarjit, learned DSGI assisted by Mr. Armananda, learned counsel appearing for the respondents No. 1 to 4 submitted that he has received rejoinder affidavit filed by the petitioner only yesterday afternoon and accordingly, learned DSGI prays for granting a few days’ time to get necessary instructions from the authorities.

As prayed for, list this case again on 4th April, 2023 for final disposal just after the motion items.