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Judgment
4 paragraphs · 96 wordsAhanthem Bimol Singh, J
Ms. Niana Ningombam, learned counsel representing Mr. W. Darakishwor, learned Sr. PCCG appearing for the respondents submitted that counter affidavit on behalf of the respondents will be filed during the course of the day with advance copy to the counsel for the petitioner.
Mrs. Irom Sunita, learned counsel appearing for the petitioner submitted that she has received the copy of the said counter affidavit and prays for taking up this matter after two weeks to enable her to file rejoinder affidavit. Prayer is allowed.
List this case again on 13th April, 2023.