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Judgment
4 paragraphs · 107 wordsAhanthem Bimol Singh, J
Mr. K. Roshan, learned counsel appearing for the petitioner submitted that he will file rejoinder affidavit in the main petition as well as objection in the connected application during the course of the day with an advance copy to the learned counsel appearing for the respondents. The ld. counsel prays for taking up these matters after two weeks.
Mr. Shyam Sharma, learned GA appearing for the State respondents and Mr. Nongdamba, learned counsel appearing for the private respondent submitted that they have no objection. As prayed for, list these cases again on 02.05.2025.
Earlier interim order shall be continued till the next date.