AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
4 paragraphs · 88 wordsAhanthem Bimol Singh, J
Mr. Sh. Bikash Sharma, learned counsel appearing for the petitioner submitted that rejoinder affidavit on behalf of the petitioner will be filed during the course of the day in connection with WP(C) No. 564 of 2024 with advance copy to the learned counsel appearing for the respondents. The learned counsel, accordingly, prays for taking up this matter after two weeks.
Mrs. L. Monomala, learned GA appearing for the respondents submitted that she has no objection.
As prayed for, list these cases again on 10-03-2026.