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Judgment
26 paragraphs · 137 words
S.No.,Name of heads,Amount
1.,Loss of dependency/ contribution to the family,"Rs.
7,69,860/-
2.,Loss of consortium,"Rs.
1,00,000/-
3.,Loss of love and affection,"Rs.
2,50,000/-
4.,Loss of estate,"Rs.
1,00,000/-
5.,Funeral           and     transportation expenses,"Rs.
25,000/-
Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","R s . 12,
44,860/-
S.No.,Name of heads,Amount
1.,Loss of dependency,"Rs.
14,62,500/-
2.,Loss of consortium,"Rs.
40,000/-
4.,Loss of estate,"Rs.
15,000/-
5.,Funeral expenses,"Rs.
15,000/-
Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.
15,32,500/-