High CourtsSingle Bench

Renu & Ors vs Shriram General Insurance Company Ltd & Ors

Delhi High Court · Decided on 9 August 2018 · Citation: (2018) 08 DEL CK 0180

HON’BLE JUDGES
SUNIL GAUR, J
RESULT
Diposed Off
CASE NUMBER
MAC.APP. 253 OF 2017

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Judgment

19 paragraphs · 45 words

Sl.

No.","Compensation  under  various

heads","Amount

awarded

1,Loss of dependency,"Rs.14,21,600/-

2,Loss of love & affection,"Rs.50,000/-

3,Funeral expenses,"Rs.25,000/-

4,Loss of consortium,"Rs.50,000/-

5,Loss of estate,"Rs.10,000/-

Total,,"Rs.15,56,600/-

Sl.

No.","Compensation  under  various

heads","Amount

awarded

1,Loss of dependency,"Rs.39,09,150/-

2,Funeral expenses,"Rs.15,000/-

3,Loss of consortium,"Rs.40,000/-

4,Loss of estate,"Rs.15,000/-

Total,,"Rs.39,79,150/-