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Judgment
13 paragraphs · 138 words
S.No.,Description,Amount
1.,Loss of Dependency,"`36,28,800/-
2.,Loss of Consortium,"`40,000/-
3.,Funeral Expenses,"`15,000/-
4.,Loss of Estate,"`15,000/-
Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","`36,98,800/-
Â,Less: Amount paid under              W.C.ActÂ,"`8,06,640/-
Â,"Less: Ex gratia amount paid by Â
       Â
DMRCÂ Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â","`2,00,000/-
Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","`26,92,160/-