AI Structured Summary
Not yet generated for this judgment
Judgment
21 paragraphs · 91 words
1.,Medical ExpensesÂ,"Rs.2,81,603/-
2.,Loss of income,"Rs.52,524/-
3.,Pain and suffering,"Rs.50,000/-
4.,Conveyance and Special diet etc.,"Rs.25000/-
+Rs.25000/-
= Rs.50,000/-
5.,Loss of Amenities of life,"Rs.50,000/-
6.,Just compensation on account of disability,"Rs.7,87,860/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.12,71,987/-
(which is
rounded off to
Rs.12,72,000/-
)
1.,Medical ExpensesÂ,"Rs.2,81,603/-
2.,Loss of income,"Rs.1,20,000/-
3.,Pain and suffering,"Rs.75,000/-
4.,Conveyance and special diet,"Rs.50,000/-
5.,Loss of Amenities of life,"Rs.75,000/-
6.,Loss of earning capacityÂ,"Rs.4,68,000/-
,Total,"Rs.10,69,603/-