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Judgment
5 paragraphs · 110 wordsAhanthem Bimol Singh, J
Heard Mr. S. Gunabanta, learned counsel appearing for the petitioner; Mr. Y. Ashang, learned GA for the State respondents; Mr. N. Ibotombi, learned senior counsel for respondent No. 6 and Mr. K. Modhusudon, learned counsel for respondent No. 5.
It is submitted by Mr. RS Reisang, learned counsel appearing on behalf of the MPSC that he is yet to get instruction from the authorities of the MPSC for appearing in this batch of cases and accordingly, a prayer has been made for taking up these matters on 14-09-2022.
As prayed for, list these cases again on 14-09-2022.
Earlier interim order shall continue till the next date.