AI Structured Summary
Not yet generated for this judgment
Judgment
6 paragraphs · 101 words
Ahanthem Bimol Singh, J
Heard Mr. Ajoy Pebam, learned counsel appearing for the petitioner and Mr. A. Vashum, learned GA appearing for the respondents No. 1, 2 & 3 and Mr. N. Surendrajit, learned counsel appearing for the respondent No. 4.
The counsel for the petitioner submitted that he needs to take instructions from his client and accordingly, the learned counsel prayed for taking up this matter on 02.06.2022.
As prayed for, list this case again on 02.06.2022.
An endeavour shall be made to dispose of this case on the next date.
Earlier interim order shall continue till the next date.