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High CourtsSingle Bench(2018) 09 DEL CK 0219

Hd Sabeer @ Shabir Hussain & Anr vs Shyam Babu Awasthi & Ors

Delhi High Court · Decided on 11 September 2018

HON’BLE JUDGES
Sunil Gaur, J
RESULT
Diposed Off
CASE NUMBER
Civill Miscellaneous Application No 444, 558 Of 2013
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Judgment

40 paragraphs · 154 words

Cost of Artificial limb and its maintenance,"Rs.

5,70,000/-

(Rs.

5,20,000/- +

Rs. 50,000/-)

Loss of future earning,"Rs.6,09,345/-

Medical expenses,"Rs. 57,650/-

Attendant Charges,"Rs. 11,802/-

Conveyance,"Rs. 10,000/-

Special Diet,"Rs. 15,000/-

Pain and suffering,"Rs.

1,00,000/-

Loss of amenities of life,"Rs.

1,00,000/-

Loss  due     to        and

disability disfigurement","Rs.

1,00,000/-

               Â

 Total","Rs.

15,76,465/-

Cost of Artificial limb and i maintenance ts,"Rs.

5,70,000/-

(Rs.

5,20,000/- +

Rs. 50,000/-)

Loss of earning capacity,"Rs.6,66,480/-

Medical expenses,"Rs. 57,650/-

Attendant Charges,"Rs. 11,802/-

Conveyance,"Rs. 50,000/-

Special Diet,"Rs. 15,000/-

Pain and suffering,"Rs.

1,00,000/-

Loss of amenities of life,"Rs.

1,00,000/-

Loss  due     to        and

disability disfigurement","Rs.

1,00,000/-

               Â

 Total","Rs.

16,70,932 /-