AI Structured Summary
Not yet generated for this judgment
Judgment
1.,Loss of dependency,"Rs.17,24,486/-",,,,
2.,Loss of consortium,"Rs.40,000/-",,,,
3.,Loss of Love & Affection,"Rs.1,00,000/-",,,,
4.,Loss of estate,"Rs.15,000/-",,,,
5.,Funeral expenses,"Rs.15,000/-",,,,
,Total,"Rs.18,94,486/-",,,,
1.,Loss of Income,"Rs.1,13,256/-",,,,
2.,"Expenditure               Â
                           Â
treatment,
conveyance, special diet and attendant","onRs.96,916
Â",,,,
3.,"Compensation           fomr ental
                                Â
and
physical shock","Rs.50,000/-",,,,
4.,Pain and suffering,"Rs.50,000/-",,,,
5.,Loss of amenities of life,"Rs.20,000/-",,,,
6.,Loss of marriage prospects,"Rs.1,00,000/-",,,,
7.,Loss of future income,"Rs.25,68,646/-",,,,
,Total,"Rs.29,98,818/-",,,,
Sl.
No.","Name of
deceased","Loss
        Â
of
dependency","Loss
    Â
of
estate","Funeral
expenses",Consortium,"Total
compensation
payable
1.,Chetan,"Rs.17,24,486/","Rs.15,000/-","Rs.15,000/-","Rs.40,000/-","Rs.17,94,486/-
2.,Akshay,"Rs.10,77,804/","Rs.15,000/-","Rs.15,000/-",Nil,"Rs.11,07,804/-