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Judgment
27 paragraphs · 109 words
Head of Compensation,"Amount(in
Rs.)",
Pain & Suffering,"RS.
40,000/-",
Attendant Charges,"RS.
30,000/-",
Medical Expenses,"RS.
19,000/-",
Special Diet,"RS.
10,000/-",
Conveyance,"RS.
10,000/-",
Mental shock,"RS.
5,000/-",
                                 Â
Total","RS.
1,40,000/-",
S.No.,Description,Amount
1.,Loss of Dependency,"RS.6,45,008
/-
2.,Loss of Consortium,"RS.40,000/-
3.,Funeral Expenses,"RS.15,000/-
4.,Loss of Estate,"RS.15,000/-
Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","RS.7,15,008/-
(rounded off)
RS.7,15,010/-
