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Judgment
5 paragraphs · 92 wordsAhanthem Bimol Singh, J
Ms. Th. Ranjeeta, learned counsel appeared for the petitioner in WP(C) No. 247 of 2019.
Ms. Rinika Maibam, learned counsel appearing for the petitioner in WP(C) No. 1015 of 2018 and WP(C) No. 1213 of 2018 seeks three weeks’ time for filing rejoinder affidavit in connection with WP(C) No. 1015 of 2018 and WP(C) No. 1213 of 2018.
Mrs. L. Monomala, learned GA and Mr. I. Denning, learned counsel appearing for the respondents submitted that they have no objection.
As prayed for, list these cases again on 09-07-2025.
