High CourtsSingle Bench

Shanti Devi vs Union Of India & 2 Ors.

Manipur High Court · Decided on 21 February 2023 · Citation: (2023) 02 MAN CK 0055

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 95 Of 2023
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Judgment

6 paragraphs · 82 words

Ahanthem Bimol Singh, J

Mr. BR Sharma, learned CGSC appearing for the respondents submitted that the respondents have filed their counter affidavits.

Ms. L. Sillori, learned counsel appearing for the petitioner seeks 10(ten) days time for filing rejoinder affidvit.

As prayed for by the learned counsel for the petitioner, list this case again on 15-03-2023.

Earlier interim order shall continue till the next date.

Mr. BR Sharma, learned CGSC appearing for the respondents made a prayer for urgent hearing of this case.