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Moirangthem Raichand vs State Of Manipur & Anr

Manipur High Court · Decided on 11 November 2022 · Citation: (2022) 11 MAN CK 0015

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 875, 540 Of 2022
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Judgment

4 paragraphs · 83 words

Ahanthem Bimol Singh, J

Mr. Kh. Tarunkumar, learned counsel, Mr. S. Gunabanta, learned counsel appeared for the petitioners and Mr. Lenin Hijam, learned Advocate General, Manipur assisted by Mr. Niranjan Sanasam, learned Government Advocate appeared for the respondents.

As prayed for by the learned Advocate General, list these cases again on 14.11.2022 for consideration of the prayer for passing interim order in WP(C) No. 875 of 2022.

Earlier interim order passed in WP(C) No. 540 of 2022 shall continue till the next date.