High CourtsSingle Bench

R.K. Naba Singh & Ors. vs State of Manipur & Anr

Manipur High Court · Decided on 15 March 2023 · Citation: (2023) 03 MAN CK 0032

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 88 Of 2023
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Judgment

5 paragraphs · 109 words

Ahanthem Bimol Singh, J

Mr. N. Ibotombi, learned senior counsel assisted by Mrs. N. Savitri, learned counsel appeared for the petitioners.

Mr. A. Vashum, learned GA appearing for the respondents seeks one week’s further time to get necessary instruction in terms of the earlier order.

As prayed for by the learned GA, list this case again on 27-03-2023. It is made clear that if the learned GA failed to obtain any instruction from the authorities, the matter will be considered on the basis of the materials available on record.

A copy of this order be furnished to Mr. A. Vashum, learned GA through his WhatsApp/e-mail for doing the needful.