High CourtsSingle Bench

Mutum Shyamo Singh vs Takhellambam Ranjit Singh, IAS & 2 Ors

Manipur High Court · Decided on 17 November 2022 · Citation: (2022) 11 MAN CK 0034

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Contempt. Case (C) No. 80 Of 2021
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Judgment

4 paragraphs · 127 words

Ahanthem Bimol Singh, J

Mr. A. Mohendro, learned counsel appeared for the petitioner, Mr. M. Devananda, learned Addl. AG, Manipur appeared for the respondent No. 1, Mr. Kaiminlun Chongloi, learned counsel appeared for the respondent Nos. 2 & 3, Mr. DK Athang Aimol, learned counsel appeared for the respondent Nos. 4 & 5 and Mr. Thangthiankham, learned counsel appeared for the newly impleaded respondent No. 6.

Learned counsel appearing for the respondent No. 6 submitted that he will be filing counter affidavit on behalf of the respondent No. 6 in connection with the action taken for compliance with the direction of this Court and accordingly, learned counsel seeks three weeks’ further time for filing compliance report. Prayer is allowed.

List this case again on 16th December, 2022.