AI Structured Summary
Not yet generated for this judgment
Judgment
Sl.
No.","Compensation under various
heads","Amount
awarded
1.,Loss of Income,"Rs. 1,47,288/-
2.,Loss of future earning capacity,"Rs. 7,46,740/-
3.,Pain and suffering,"Rs. 50,000/-
4.,"Loss of enjoyment of amenities of
life","Rs. 50,000/-
5.,Conveyance and special diet,"Rs. 25,000/-
6.,Medical expenses,"Rs. 2,30,618/-
7.,Attendant charges,"Rs. 50,000/-
Total,,"Rs. 12,99,646/-
Sl.
No.","Compensation under various
heads","Amount
awarded
1.,Loss of Income,"Rs. 1,99,134/-
2.,Loss of future earning capacity,"Rs. 11,21,718/-
3.,Pain and suffering,"Rs. 50,000/-
4.,"Loss of enjoyment of amenities of
life","Rs. 70,000/-
5.,Conveyance and special diet,"Rs. 40,000/-
6.,Medical expenses,"Rs. 3,17,000/-
7.,Attendant charges,"Rs. 70,000/-
Total,,"Rs. 18,67,852/-
Sl.
No.",Compensation under various heads,"Amount
awarded
1.,Loss of Income,"Rs. 1,99,134/-
2.,Loss of future earning capacity,"Rs. 6,47,185/-
3.,Pain and suffering,"Rs. 1,00,000/-
4.,Loss of enjoyment of amenities of life,"Rs. 1,00,000/-
5.,Conveyance and special diet,"Rs. 40,000/-
6.,Medical expenses,"Rs. 3,17,000/-
7.,Attendant charges,"Rs. 70,000/-
Total,,"Rs. 14,73,319/-
6.,Medical expenses,"Rs. 2,30,618/-
7.,Attendant charges,"Rs. 50,000/-
Total,,"Rs. 12,01,263/-