High CourtsSingle Bench

New India Assurance Co Ltd & Ors vs Deepak Arora & Ors

Delhi High Court · Decided on 29 September 2018 · Citation: (2018) 09 DEL CK 0344

HON’BLE JUDGES
Sunil Gaur, J
RESULT
Diposed Off
CASE NUMBER
Mac.App. 320 Of 2013

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Not yet generated for this judgment

Judgment

15 paragraphs · 60 words

1,Expenses on medicines etc.Â,"Rs.65,000/-

2,Loss of Income,"Rs.16,428/-

3,Loss of future income,"Rs.2,65,246/-

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4,Special diet expenses,"Rs.7,000/-

5,Conveyance charges,"Rs.7,000/-

6,"Pain, suffering, mental shock and trauma","Rs.25,000/-

7,Loss of amenities etc.,"Rs.30,000/-

                   Â

Total",,"Rs.4,15,674/-

Loss of dependency,"Rs.5,38,860/-",

Funeral expenses,"Rs.10,000/-",

Loss of Estate,"Rs.10,000/-",

Loss of consortium,"Rs.10,000/-",

Total,"Rs.5,68,860/-",