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Judgment
6 paragraphs · 111 wordsAhanthem Bimol Singh, J
Mr. Ajoy Pebam, learned counsel appearing for the petitioner submitted that the petitioner has filed the list of witnesses.
Mrs. L. Ayangleima, learned counsel appearing for the respondent No. 3 submitted that she will file list of witnesses during the course of the day.
Mr. A. Priyokumar, learned counsel appearing for the respondent No. 2 submitted that he will not file list of witnesses in the present election petition.
The learned counsel appearing for the respondent No. 1 seeks one week’s time for filing list of witnesses and documents to be relied on by the respondent No. 1.
As prayed for, list this case again on 02.05.2023.