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Judgment
4 paragraphs · 88 wordsAhanthem Bimol Singh, J
Mr. Ajoy Pebam, learned counsel appearing for the respondent No. 2 submitted that respondent No. 2 will not file any list of witnesses or documents.
Mr. A. Priyokumar, learned counsel appeared for the petitioner, Mr. HS. Paonam, learned senior counsel appeared for the respondent No. 1 and Mrs. L. Ayangleima, learned counsel appearing for the respondent No. 3 seeks one week’s time for filing list of witnesses and documents to be relied on by them.
As prayed for, list this case again on 02.05.2023.