High CourtsSingle Bench

Thingom Ramgopal Singh vs State Of Manipur; & 4 Ors.

Manipur High Court · Decided on 3 March 2025 · Citation: (2025) 03 MAN CK 0535

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 147 Of 2020
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Judgment

5 paragraphs · 92 words

Ahanthem Bimol Singh, J

Mrs. L. Monomala, learned GA appearing for the State respondents submitted that counter affidavit on behalf of the State respondents has already been drafted and the same has been sent for vetting. The learned GA accordingly seeks 1 week’s time for filing the same.

Mr. S. Suresh, learned counsel appearing for the Accountant General submitted that counter affidavit on behalf of the respondents has already been filed.

Mr. Ajoy Pebam, learned counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 12.03.2025.