AI Structured Summary
Not yet generated for this judgment
Judgment
1., Loss of marriage prospects,"Rs. 1,50,000/-
2.," Loss   of       Â
future  earning capacityÂ","Rs. 43,18,043/-
3., Medical expenses,"Rs. 3,93,633/-
4.,Loss of income,"Rs. 3,98,232/-
5.,Pain and suffering,"Rs. 1,50,000/-
6.,Loss of amenities of lifeÂ,"Rs. 1,50,000/-
7.,"Conveyance & Special diet, etc.","Rs. 1,02,400/-
(Rs.52,400/-&
Rs.50,000/-)
8.,Future expenses of artificial limb,"Rs. 5,84,000/-
9.,Attendant charges,"Rs. 1,64,000/-
Total,,"Rs. 64,10,308/-
1., Loss of marriage prospects,"Rs. 1,50,000/-
2.," Loss   of       Â
future  earning capacityÂ","Rs. 43,18,043/-
3., Medical expenses,"Rs. 3,93,633/-
4.,Loss of income,"Rs. 3,98,232/-
5.,Pain and suffering,"Rs. 1,50,000/-
6.,Loss of amenities of lifeÂ,"Rs. 1,50,000/-
7.,"Conveyance & Special diet, etc.","Rs. 1,02,400/-
(Rs.52,400/-&
Rs.50,000/-)
8.,Future expenses of artificial limb,"Rs. 5,84,000/-
9.,Attendant charges,"Rs. 1,64,000/-
Total,,"Rs. 64,10,308/-