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Judgment
5 paragraphs · 94 wordsAhanthem Bimol Singh, J
Mr. S. Nepolean, learned GA appearing for the official respondents submitted that due to the prevailing law and order situation in the State, the concerned authorities cannot undertook the field enquiry and submit a report as directed earlier by this court.
The learned GA, accordingly, prays for granting one month’s further time for submitting a report in terms of the earlier order passed by this court.
Mr. T. Momo, learned counsel appearing for the petitioners submitted that he has no objection.
As prayed for, list these cases again on 26-07-2023.
