AI Structured Summary
Not yet generated for this judgment
Judgment
1.,Medical ExpensesÂ,"Rs.3,100/-
2.,Special diet and conveyance,"Rs.12,000/-
3.,Attendant charges,"Rs.12,000/-
4.,Expenses for artificial limb,"Rs.2,52,204/-
5.,Loss of income,"Rs.19,968/-
6.,Loss of future income,"Rs.9,34,600/-
7.,"Pain and suffering, loss of amenities of life & loss of expectation of life (composite
compensation)","Rs.3,00,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.15,33,872/-
1.,Medical ExpensesÂ,"Rs.3,100/-
2.,Special diet and conveyance,"Rs.12,000/-
3.,Attendant charges,"Rs.12,000/-
4.,Expenses for artificial limb,"Rs.2,52,204/-
5.,Loss of income,"Rs.19,968/-
6.,Loss of future income,"Rs.10,06,388/-
7.,"Pain and suffering, loss of amenities of life & loss of expectation of life (composite
compensation)","Rs.3,00,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.16,05,660/-