High CourtsSingle Bench

Waikhom Saratchandra Mangang vs State Of Manipur

Manipur High Court · Decided on 25 November 2022 · Citation: (2022) 11 MAN CK 0040

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 59 Of 2022, 494 Of 2021
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Judgment

5 paragraphs · 87 words

Ahanthem Bimol Singh, J

Mr. Juno Rahman, learned counsel appeared for the petitioner, Mr. Y. Ashang, learned Government Advocate appeared for the State respondent and Mr. N. Umakanta, learned counsel appeared for the Manipur Police Housing Corporation Ltd.

The counsel appearing for the respondents seeks three weeks time for filing counter affidavit in WP(C) No. 59 of 2022.

The counsel for the petitioner submitted that exchange of pleadings are complete in respect of WP(C) No. 494 of 2021.

As prayed for, list these cases again on 22.12.2022.