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Judgment
Ahanthem Bimol Singh, J
Mr. Shyam Sharma, learned GA appearing for the State respondents submitted that counter affidavit on behalf of the State respondents in WP(C) No. 454 of 2019 can be adopted as the counter of the State respondents in WP(C)No. 1169 of 2018.
Learned GA further requested for three weeks’ time for filing counter affidavit on behalf of the State respondents in WP(C) No. 616 of 2022. On the other hand, Mr. Albert, learned counsel appearing for respondent No. 3 also seeks three weeks’ time for filing counter affidavit in WP(C) No. 616 of 2022 and WP(C) No. 454 of 2019.
Prayer is allowed.
As prayed for, list these cases again on 21-10-2022.
