High CourtsSingle Bench

Waikhom Saratchandra vs State Of Manipur & 3 Ors

Manipur High Court · Decided on 28 March 2023 · Citation: (2023) 03 MAN CK 0058

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 183, 69 Of 2023, 494 Of 2021, 59 Of 2022
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Judgment

5 paragraphs · 74 words

Ahanthem Bimol Singh, J

Mr. Th. Rohitkumar, learned counsel appeared for the petitioner. Mr. Niranjan Sanasam, learned Government Advocate appeared for the State respondents, Mr. N. Umakanta, learned counsel appeared for the Manipur Police Housing Corporation and Mr. N. Jotendro, learned senior counsel appeared for the private respondents.

The learned counsel appearing for the respondents seeks three weeks time for filing their respective counter affidavits.

Prayer is allowed.

List these cases again on 26.04.2023.