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Judgment
5 paragraphs · 99 wordsAhanthem Bimol Singh, J
Mr. Phungyo Zingkhai, learned Dy. G.A. appearing for the official respondents, seeks 2(two) weeks’ time for filing counter affidavit.
Mr. B. Kirankumar, learned counsel appearing for respondent No. 4, submitted that counter affidavit on behalf of the said respondent has already been filed.
Ms. Rinika Maibam, learned counsel appearing for the petitioner, submitted that rejoinder affidavit to the counter affidavit filed by respondent No. 4 will be filed during the course of the day with an advance copy to the learned counsel for the said respondent.
As prayed for, list these cases again on 19.06.2025.