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Judgment
5 paragraphs · 81 wordsAhanthem Bimol Singh, J
Mr. Jacob, learned counsel submitted that counter affidavit on behalf of the private respondents has already been filed.
Mr. Dimal Kumar Haobam, learned counsel appearing for the State respondents seeks three weeks’ time for filing counter affidavit.
Mr. I. Lalitkumar, learned senior counsel submitted that he is no longer representing the petitioner as the brief has already been handed back over to the petitioner.
Be that as it may, let these cases be listed again on 11-03-2025.
