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Judgment
4 paragraphs · 130 wordsAhanthem Bimol Singh, J
Mr. T. Rajendra, learned Sr. counsel assisted by Mr. Bikash Sharma, learned counsel appeared on behalf of the petitioners; Mr. Y. Nirmolchand, learned Sr. counsel assisted by Mr. Y. Nikhil, learned counsel appeared on behalf of the respondent nos. 1 & 2 in the Contempt case; Mr. Gunedhor, learned counsel appeared on behalf of respondents in CRP No. 2 of 2018.
Mr. KH. Athouba, learned Sr. counsel and GA assisted by Ms. Sharmila, learned counsel appeared on behalf of the State respondent in WP(Cril.) No. 4 of 2017 and seeks 3(three) weeks’ time to file a short affidavit to bring on record the up to date status in respect of the related case.
As prayed for by Mr. Kh. Athouba, list these cases again on 23.02.2026.
